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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(4)(i) in Jharkhand Raksha Shakti University Act, 2016

(i)be principal coordinating officer of the University and exercise such powers and perform such duties as may be entrusted by general or special order of the Vice Chancellor;