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[Cites 0, Cited by 0] [Section 438(5)] [Section 438] [Entire Act]

State of Uttar Pradesh - Subsection

Section 438(5)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)to grant any licence referred to in sub-section (1) subject to such further restriction or conditions, if any, as he shall think fit in the circumstances of the case, or