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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Andhra Pradesh - Subsection

Section 40(1) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(1)If the amount is payable through Bank Transfer, the Accountant shall prepare a Bank Advice for the amount payable as per the bill and submit to the Commissioner for signing the Bank Advice.