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State of Andhra Pradesh - Section

Section 40 in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

40. Payment through Bank Transfer.

(1)If the amount is payable through Bank Transfer, the Accountant shall prepare a Bank Advice for the amount payable as per the bill and submit to the Commissioner for signing the Bank Advice.
(2)The Bank Advice shall be in maintained in Form No. 41
(3)On payment through Bank Advice, the voucher shall be stamped with the words 'paid through Bank Advice Number and Date' in a conspicuous manner.
(4)All Bank Advices shall be recorded in a Register for Bank Advices
(5)The Register of Bank Advices shall be maintained in Form No.42