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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(2) in The Orissa Medical Registration Act, 1961

(2)The Council shall have power to inspect any Medical College or School or institution where candidates for examination by such examining body are trained and may for this purpose appoint a Special Committee of not more than three members of the Council to inspect any such Medical College or School or institution and submit a report in regard thereto to the Council.