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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(c) in Bihar Outstanding Sportsperson Appointment Rules, 2014

(c)has obtained first/second/third/other prize or has participated as a player in the said competitions representing India in the games/ competition of the sports disciplines in the category A3 as described in the schedule 1 of the Rules, or