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State of Bihar - Section

Section 3 in Bihar Outstanding Sportsperson Appointment Rules, 2014

3. Qualifications.

- Under these rules the sportsperson having the following qualifications shall be suitable for appointment in the category of outstanding sportsperson under the services of the state government, who
(i)is the resident of Bihar State ,and
(ii)
(a)has obtained first/second/third/ other prize or has participated in the said competition as a player representing India in the games competition of the sports discipline in category A1 as described in schedule 1 of the Rules,
(b)has obtained first/second/third/other prize or has participated as a player in the said competitions representing India in the games competition of the sports disciplines in the category A2 as described in the schedule 1 of the Rules, or
(c)has obtained first/second/third/other prize or has participated as a player in the said competitions representing India in the games/ competition of the sports disciplines in the category A3 as described in the schedule 1 of the Rules, or
(d)has obtained first/second/third prize or has participated as a player in three consecutive years as state representative in the games/ competitions of the sports disciplines in category A4, A5 as described in schedule 1 of the Rules, or
(e)has obtained first/second/third prize in games/competitions of the sports disciplines in category A6, A7 and A8 as described in schedule 1 of the Rules, and
(iii)has the minimum educational qualification or equivalent to graduation for appointment in group 'B', Intermediate for appointment in group 'C' and Matriculation for appointment in group 'D'.