Section 11(1) in Andhra Pradesh Brewery Rules, 2006
(1)Where the management of a Brewery intends to shift the Brewery from the place to another place, it shall notify the same to the Commissioner by an application in Form-B3 after remitting an amount of Rs.2.00 Lakhs (Rupees two lakhs only) in the Government treasury and enclose the challan in original in support of payment along with the application.
