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[Cites 0, Cited by 0] [Section 224(1)] [Section 224] [Entire Act]

State of Andhra Pradesh - Subsection

Section 224(1)(c) in Andhra Pradesh Panchayat Raj Act, 1994

(c)coercing or intimidating or threatening directly or indirectly threatening any elector and preventing him from going to the polling station or a place fixed for the poll to cast his vote;