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State of Kerala - Section

Section 10 in Sree Sankaracharya University of Sanskrit Act, 1994

10. The Chief Counsellor.

(1)An eminent Sanskrit Scholar having international reputation shall be nominated by the Government as the Chief Counsellor of the University.
(2)The Chief Counsellor shall be the honorary chief advisor of the University.
(3)The Chief Counsellor shall have the right to visit the University or any institution established or maintained by the University at any time after giving prior intimation to the Vice-Chancellor.