Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Kerala - Subsection Section 10(1) in Sree Sankaracharya University of Sanskrit Act, 1994 (1)An eminent Sanskrit Scholar having international reputation shall be nominated by the Government as the Chief Counsellor of the University.
