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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1) in Rajasthan Public Libraries Rules, 2012

(1)The Management may, within a period of thirty days from the date of receipt of order of refusal to grant recognition under Rule 26 or order of withdrawal of recognition under Rule 27 prefer an appeal to the State Government.