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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(xii) in The Rajasthan Indian Medicine Act, 1953

(xii)"Register" means a register of Vaidyas or Hakims [or Naturopathy and Yoga Chikitsa] [Inserted by Notification Act No. 34 of 2015, dated 15.10.2015.] or midwives of either class maintained under Section 31;