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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1) in The Rajasthan Indian Medicine Act, 1953

(1)In this Act, unless there is anything repugnant in the subject or context-
(i)"Board" means the Board of Indian Medicine, Rajasthan established under Section 4:
(ii)"Chairman" means the Chairman of the Board:
(iii)"Committee" means an Advisory Committee appointed under Section 20:
(iv)"enlisted" used with reference to a practitioner, means that the name of such practitioner is for the time being entered in a list:
(v)"Hakim" means a practitioner of the Unani system of medicine or surgery;
(vi)"Indian system of medicine" means the Ayurvedic or the Unani Tibbi system of medicine, [or Naturopathy and Yoga Chikitsa] [Inserted by Notification Act No. 34 of 2015, dated 15.10.2015.] whether supplemented or not by modern advances:
(vii)"List" means a list maintained under Section 35:
(viii)"member" means a member of the Board or a Committee:
(ix)"midwife" means a practitioner of the Indian system of midwifery:
(x)"practitioner" means a person practising an Indian system of medicine, surgery or midwifery:
(xi)"prescribed" means prescribed by rules or regulations made under and in accordance with the provisions of this Act:
(xii)"Register" means a register of Vaidyas or Hakims [or Naturopathy and Yoga Chikitsa] [Inserted by Notification Act No. 34 of 2015, dated 15.10.2015.] or midwives of either class maintained under Section 31;
(xiii)"registered" used with reference to a practitioner, means that the name of such practitioner is for the time being entered in a register:
(xiv)"Registrar" means the person appointed as such under Section 26 and includes any person for the time being holding the office or performing the duties of the Registrar under proper authority:
(xv)"regulations" means regulations made by the Board under Section 48:
(xvi)"rules" means rules made by the State Government under Section 54:
(xvii)"Schedule" means the Schedule annexed to this Act:
(xviii)"State Government" means the Government of Rajasthan:
(xix)"Vaidya" means a practitioner of the Ayurvedic system of medicine or surgery;
(xx)[ "Naturopathy and Yoga Chikitsak" means a practitioner of the Naturopathy and Yoga system of treatment.] [Inserted by Notification Act No. 34 of 2015, dated 15.10.2015.]