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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(v) in Andhra Pradesh (Regulation of Admissions in Bachelor of Physical Education (B.PEd) and Under Graduate Diploma in Physical Education (U.G.D.PEd) Courses through common entrance test Rules, 2007

(v)The total number of the candidates to be admitted in all the Professional Institutions offering B.PEd/ U.G.D.PEd courses shall not exceed the limits prescribed by the NCTE from time to time.