Bombay High Court
Rupa Investments Pvt Ltd & Anr vs Kamal Co-Operative Housing Society Ltd ... on 15 July, 2019
Author: K.K. Tated
Bench: K.K. Tated
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CONT. PETITION NO. 96 OF 2010
Kamal Co-operative Hos. Soc. Ltd ....Petitioner
V/S
Rupa Investments Pvt. Ltd ....Respondent
WITH CONT. PETITION NO. 438 OF 2010 Rupa Investments Pvt Ltd & Anr ....Petitioner V/S Kamal Co-operative Housing Society Ltd And ....Respondent Anr WITH CONT. PETITION NO. 49 OF 2016 Kamal Co-operative Housing Society Limited ....Petitioner V/S Rupa Investments Private Limited ....Respondent Ms Sarah Thanawala Adv i/by M/s Dhruve Liladhar and Co for petitioner in cp nos 96/2010 and cp 49/2016 and for Respondent in cp 438/2010 and Mr bharat Choudhari adv i/by . Vidhii Partners For Petitioner in cp no 438/2010 and for Respondent in CP no 96/2010 and 49/2016 CORAM : K.K. TATED, J DATE : 15th July, 2019 Page 1/2 ::: Uploaded on - 15/07/2019 ::: Downloaded on - 16/07/2019 03:08:09 ::: P.C. :
At the request of learned advocate for the petitioners in cp no 96/2010, Stand over to 02/08/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 15/07/2019 ::: Downloaded on - 16/07/2019 03:08:09 :::