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State of Andhra Pradesh - Section

Section 25 in Andhra Pradesh Micro Finance Institutions (Regulation of Money Lending) Rules, 2011

25. Monthly Statement by Micro Finance Institution to Registering Authority.

(1)The monthly Statement as per Section 12 of the Act shall be in Form 10 of these rules and shall contain all the loans granted and recoveries made during the previous month.
(2)Non submission of Form 10 shall be an offence punishable under Section 18 of the Act.