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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(1) in Andhra Pradesh Micro Finance Institutions (Regulation of Money Lending) Rules, 2011

(1)The monthly Statement as per Section 12 of the Act shall be in Form 10 of these rules and shall contain all the loans granted and recoveries made during the previous month.