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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(2) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(2)The accounts of the Institute shall be audited by the auditor appointed by the Institute and the audit fee of the auditor shall be fixed by the institute from time to time.