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State of Madhya Pradesh - Section

Section 27 in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

27. Accounts and audit.

(1)The accounts of the Institute shall be prepared before such Date and at such intervals and in such manner as may be prescribed by regulations.
(2)The accounts of the Institute shall be audited by the auditor appointed by the Institute and the audit fee of the auditor shall be fixed by the institute from time to time.
(3)As soon as the accounts of the Institute are audited, the Institute shall send a copy of the audited accounts together with audit report and balance sheet to the State Government in such manner as may be prescribed by regulations.