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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Essjay Ericson Pvt. Ltd. vs . Jitender Singh And Another on 15 May, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

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Essjay Ericson Pvt. Ltd. Vs. Jitender Singh and another CMPMO No.141 of 2023 15.05.2023 Present: Mr. Rajesh Kumar Parmar, Advocate, for the petitioner.

Dr. Lalit Kumar Sharma, Advocate, for respondent No.1.

CMPMO No.141 of 2023 and CMP N.3531 of 2022 Learned counsel for the parties submit that taking into consideration the controversy involved in the matter, let the same be referred to the mediation of Mr. N.K. Sood, learned Senior Counsel, so that endeavour can be made between the parties to have the matter amicably settled. Ordered accordingly.

Mr. N.K. Sood, learned Senior Counsel is requested to mediate between the parties and make endeavour to have the matter amicably settled.

Learned counsel for the parties to apprise learned Mediator of the request so made by the Court and thereafter, parties to appear before learned Mediator as and when directed.

::: Downloaded on - 15/05/2023 21:06:27 :::CIS

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List after the report of learned Mediator is received.

(Ajay Mohan Goel) Judge May 15, 2023 (Rishi) ::: Downloaded on - 15/05/2023 21:06:27 :::CIS