Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Andhra Pradesh - Section Section 51 in Andhra Pradesh Panchayat Raj Act, 1994 51. Limitation of power to accept donations and trusts. - A Gram Panchayat may accept donations for, or trust relating exclusively, to the furtherance of any purpose to which its funds may be applied.
