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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(1) in The Sakri Canals Irrigation Rules, 1952

(1)The Sub-divisional Canal Officer may supply water -
(a)for manufacturing of bricks, at the rate of Rs. 50 per 1,00,000 bricks;
(b)for constructing mud walls, at the rate of four annas per 100 c. ft.of walling.