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State of Bihar - Section

Section 23 in The Sakri Canals Irrigation Rules, 1952

23.

(1)The Sub-divisional Canal Officer may supply water -
(a)for manufacturing of bricks, at the rate of Rs. 50 per 1,00,000 bricks;
(b)for constructing mud walls, at the rate of four annas per 100 c. ft.of walling.
(2)If water is taken for any of the purposes specified in clauses (a) and (b) without the previous sanction of the Sub-divisional Canal Officer the person so taking water shall be liable to pay a charge of one rupee per thousand bricks or eight annas per 100 c. ft. of walling, as the case may be.[Water-Rates] [These rates came into operation with effect from 8th July, 1959.]