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[Cites 0, Cited by 0] [Section 417(1)] [Section 417] [Entire Act]

State of Tamilnadu - Subsection

Section 417(1)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)cause conveyances, clothing, bedding, or other articles brought for disinfection to be disinfected free of charge or subject to such charges as may be approved by the standing committee.