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[Cites 0, Cited by 0] [Section 417] [Entire Act]

State of Tamilnadu - Subsection

Section 417(1) in The Coimbatore City Municipal Corporation Act, 1981

(1)The Commissioner may-
(a)provide for places with all necessary attendants and apparatus, for the disinfection of conveyances, clothing, bedding or other articles which have been exposed to infection from any infectious disease; and
(b)cause conveyances, clothing, bedding, or other articles brought for disinfection to be disinfected free of charge or subject to such charges as may be approved by the standing committee.