Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34B] [Entire Act] State of Maharashtra - Subsection Section 34B(1) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 (1)The cost of supervision shall be collected by the Market Committee in the same manner in which the fee levied by it under section 31 is collected.
