Himachal Pradesh High Court
Punit Kumar vs . Sanjay Kaushal & Ors on 14 November, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Punit Kumar vs. Sanjay Kaushal & Ors RSA No. 62 of 2014 .
14.11.2022 Present: Ms. Kusum Chaudhary, Advocate, vice counsel, for the appellant.
Mr. Navlesh Verma, Advocate, for respondent No.1.
Mr. Rohit, Advocate, vice Mr. Sumit Sood, Advocate, for respondent No.2.
Name of respondent No.3 stands deleted vide order dated 26.2.2014.
RSA No. 62 of 2014 Mr. Bimal Gupta, representing the appellant has now been designated as Senior Advocate, therefore, fresh Power of Attorney on behalf of appellant, as prayed, be filed within three weeks positively.
List for hearing on 27th December, 2022 alongwith RSA No. 4240 of 2013.
CMP No. 13155 of 2022In view of the order passed in main appeal, this application has become infructuous and disposed of accordingly.
(Vivek Singh Thakur) Judge 14th November, 2022 (himani) ::: Downloaded on - 14/11/2022 20:35:00 :::CIS