Section 16 in Tamil Nadu Survey and Boundaries Act, 1923
16. Duties of Village Officers.
- It shall be the duty of every village headman and of every village accountant-(a)to prevent the destruction, injury, removal or alteration of any survey mark on or within the limits of his jurisdiction; and(b)when he becomes aware that any such mark has been destroyed, injured, removed or altered, to report the fact to the prescribed officer.CHPATER-III The Survey of Estates
