Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 16] [Entire Act] State of Tamilnadu - Subsection Section 16(b) in Tamil Nadu Survey and Boundaries Act, 1923 (b)when he becomes aware that any such mark has been destroyed, injured, removed or altered, to report the fact to the prescribed officer.
