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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(2) in Rajasthan Para-medical Council Regulations, 2014

(2)The Registrar shall generally perform such duties as under: -
(i)She/he shall be responsible for the safety of the property of the Council and the control and management of the office, accounts and correspondence, and shall see, that the office staff attend punctually, and generally fulfill all such duties as may be required of him/her by the Council for the purpose of the Act.
(ii)She/he shall attend and take notes of the proceedings of meeting of the Council.
(iii)She/he shall keep and maintain the registers of Para Medical professionals under section 20 of the act.
(iv)She/he shall prepare budget for the next ensuing 'financial year and it will be laid before the Council.
(v)She/he perform such other functions as may be assigned by the Council.