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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(2)(i) in Rajasthan Para-medical Council Regulations, 2014

(i)She/he shall be responsible for the safety of the property of the Council and the control and management of the office, accounts and correspondence, and shall see, that the office staff attend punctually, and generally fulfill all such duties as may be required of him/her by the Council for the purpose of the Act.