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State of Madhya Pradesh - Section

Section 1 in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

1. Short title, extent and commencement.

(1)This Act may be called the Madhya Pradesh [Khadi Tatha Gramodyog] [Substituted by M.P. Act No. 25 of 1979 (w.e.f. 22-6-1979).] Adhiniyam, 1978.
(2)It extends to the whole of Madhya Pradesh.
(3)It shall come into force on such date as the State Government may, by notification, appoint.