Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Madhya Pradesh - Subsection Section 1(1) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978 (1)This Act may be called the Madhya Pradesh [Khadi Tatha Gramodyog] [Substituted by M.P. Act No. 25 of 1979 (w.e.f. 22-6-1979).] Adhiniyam, 1978.
