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[Cites 0, Cited by 0] [Section 45(3)] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(3)(d) in Punjab Transparency in Public Procurement Act, 2019

(d)to provide guidance, consistent with the provisions of this Act and the rules and guidelines made thereunder, to the procuring entities with respect to the matter relating to public procurement;