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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Telangana - Subsection

Section 1(2) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(2)It extends to the whole of the [State of Telangana] [Substituted by G.O.Ms.No.8, Agriculture and Cooperation (MKTG-II) Department, dated 02.08.2014.].