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State of Telangana - Section

Section 1 in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

1. Short title, extent and commencement.

(1)This Act may be called the [Telangana (Agricultural Produce and Livestock) Markets Act, 1966] [Substituted by G.O.Ms.No.8, Agriculture and Cooperation (MKTG-II) Department, dated 02.08.2014.].
(2)It extends to the whole of the [State of Telangana] [Substituted by G.O.Ms.No.8, Agriculture and Cooperation (MKTG-II) Department, dated 02.08.2014.].
(3)It shall come into force on such date as the Government may, by notification, appoint.