Himachal Pradesh High Court
Ajit Singh vs . Harvinder Singh on 12 May, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Ajit Singh vs. Harvinder Singh .
C.R. No. 77 of 2023.
12.05.2023 Present: Mr. Pawnish K. Shukla, Advocate, for the petitioner.
C.R. No. 77 of 2023.
Issue notice to the respondent, returnable on 30th June, 2023. Steps be taken within one week.
CMP No.5457 of 2023.
Notice in the aforesaid terms. Reply, if any, be filed on or before the next date.
In the meantime, execution of the impugned eviction order shall remain stayed.
(Satyen Vaidya) Judge 12th May, 2023.
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