Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Girdhari Lal vs . Hrtc & Others on 12 June, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Girdhari Lal Vs. HRTC & others CWP No. 2690 of 2023 .

12.6.2023 Present: Mr. Abhishek Sharma, Advocate, for the petitioner.

Mr. Ajeet Singh Saklani, Advocate, for the respondents.

Learned counsel for the respondents prays for and is granted two weeks' time to comply with the judgment dated 10.5.2023, r failing which the erring officer/official shall remain present before this Court, on the next date of hearing.

List on 26.6.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge June 12, 2023 (kalpana) ::: Downloaded on - 12/06/2023 20:33:20 :::CIS