Section 57 in Kerala Veterinary and Animal Sciences University Act, 2010
57. Appointment of teachers, officers and staff.
(1)Subject to the provisions of this Act, Statutes and Ordinances, the members of the teaching staff of the University shall be appointed by the Board of management.(2)Except in cases otherwise provided for in this Act and Statutes, every salaried officer and teacher of the University shall be appointed under a written contract.(3)The contract shall be lodged with the Vice-Chancellor and a copy thereof shall be furnished to the officer or teacher concerned.(4)The contract shall not be inconsistent with the provisions of the Act and Statutes, Ordinances in relations to conditions of service.(5)The procedure for selection of officers, teachers and other employees of the University shall unless otherwise provided for in this Act be such as may be prescribed.(6)The normal retirement age of the Deans, Registrar, Directors, Professor, Associate Professor, Assistant Professor shall be sixty years.(7)The normal retirement age of officers of the University other than those specified in sub- section (6) shall be fifty-five years.(8)Any dispute between any officer or teacher of the University and the University shall on the request of the University or the aggrieved person shall be referred to the Appellate Tribunal.
