Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Kerala - Subsection Section 57(4) in Kerala Veterinary and Animal Sciences University Act, 2010 (4)The contract shall not be inconsistent with the provisions of the Act and Statutes, Ordinances in relations to conditions of service.
