Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Madhya Pradesh - Subsection Section 63(10) in The M.P. Nagarpalika Nirvachan Niyam, 1994 (10)A voter against whose name "E.D.B." is marked in the marked copy of the voter's list, shall not be issued a ballot paper at a polling station.
