Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 1 in Carriage of Goods Taxation (Repeal) Act, 1997 1. (Received the assent of the Governor on 22nd March, 1997 and published in the Gujarat Government Gazelle, on the 26th March, 1997.)
