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State of Gujarat - Act

Carriage of Goods Taxation (Repeal) Act, 1997

GUJARAT
India

Carriage of Goods Taxation (Repeal) Act, 1997

Act 13 of 1997

  • Published on 22 March 1997
  • Not commenced
  • [This is the version of this document from 22 March 1997.]
  • [Note: The original publication document is not available and this content could not be verified.]
An Act to repeal the Gujarat Carriage of Goods Taxation Act, 1962.It is hereby enacted in the Fifty-eighth Year of the Republic of India as follows:Section 1. Short titleThis Act may be called the Gujarat Carriage of Goods Taxation (Repeal) Act, 1997.Section 2. Repeal of Guj. XXXIII of 1962On and from the 1st April, 1997, the Gujarat Carriage of Goods Taxation Act, 1962 shall stand repealed.

1. (Received the assent of the Governor on 22nd March, 1997 and published in the Gujarat Government Gazelle, on the 26th March, 1997.)