Section 49 in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

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The norms of operation as given hereunder shall apply to thermal generating stations.

(A)Normative Annual Plant Availability Factor (NAPAF)

(a)For all thermal generating stations, except those covered under clauses (b), (c), (d), (e) - 85% ;

(b)For following Lignite-fired Thermal generating stations of NLC India Ltd:

TPS-I

72.00%

(c)For following Thermal Generating Stations of DVC:

(d)For following Gas based Thermal Generating Stations of NEEPCO:

Assam GPS

72.00%

(e)For Lignite fired Generating Stations using Circulatory Fluidized Bed Combustion (CFBC) Technology and Generating stations based on coal rejects:

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