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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(e) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(e)For Lignite fired Generating Stations using Circulatory Fluidized Bed Combustion (CFBC) Technology and Generating stations based on coal rejects: