Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Jammu-Kashmir - Subsection Section 13(d) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011 (d)if, by reason of a leakage in the pipe or fitting, damage is caused to the public street and immediate prevention is necessary: or
