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[Cites 0, Cited by 0] [Section 43(6)] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(6)(i) in Andhra Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(i)furnish to the Commission such information required for the purposes of the discharge of the functions of the Commission as the Commission may from time to time direct;