Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(7) in West Bengal Electrical Licensing Rules, 2017

(7)In case of private limited companies applying for new or modified Contractor licence to the Board and all the Directors cannot manage themselves to appear before the Board, the licencing Board shall condone such actions on productions of a resolution of Board of Directors (BOD) of the company authorizing an officer of the company not below the Company Secretary to appear before the licencing Board.