Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(6) in Memorandum of Settlement Regarding the Engineering Industries of Bihar

(6)As far as the daily-rated or piece-rated workmen are concerned, the quantum of wages prescribed in this settlement relate to work for 26 days in a month. Wages of daily rated and piece-rated workmen shall be so adjusted that no worker gets less than the wages prescribed in this settlement.